(1.) Cm APPLs. 39713 & 39714/2019 (exemptions)
(2.) Applications stand disposed of.
(3.) This petition has been filed by the petitioner under for quashing the order dated 26.08.2019 passed by the Central Administrative Tribunal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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