LAWS(DLH)-2019-12-47

STATE BANK OF INDIA Vs. SANJAY NARAYAN SINGH

Decided On December 05, 2019
STATE BANK OF INDIA Appellant
V/S
Sanjay Narayan Singh Respondents

JUDGEMENT

(1.) Allowed, subject to all just exceptions.

(2.) Application is disposed of.

(3.) Vide the present petition, the petitioner prays as under: