COMMISSIONER OF POLICE Vs. SURENDER KUMAR

JUDGEMENT

(1.) The present application has been filed by the petitioners seeking condonation of delay of 16 days in re-filing the present writ petition.

(2.) For the reasons mentioned in the application, the delay in re-filing the writ petition is condoned.

(3.) The application stands disposed of. C.M.5604/2019 (additional documents)