UNION OF INDIA Vs. JCB INDIA LTD

Referred Judgements :-

PUSHPA KAPAL V. SHIV KUMAR [REFERRED TO]
VOGEL MEDIA INTERNATIONAL GMBH AND ANR. VS. JASU SHAH AND ORS. REPORTED AT [REFERRED TO]
HARACHAND SUCCARAM GANDHY V. G.I.P. RLY. CO. [REFERRED TO]
AMAR CHAND INANI VS. UNION OF INDIA [REFERRED TO]
PATEL NARANBHAI MARGHABHAI VS. DECEASED DHULABHAIGALBABHAJ [REFERRED TO]
JOGINDER TULI VS. S L BHATIA [REFERRED TO]
HANAMANTHAPPA VS. CHANDRASHEKHARAPPA [REFERRED TO]
UNION OF INDIA VS. POPULAR CONTRUCTION CO [REFERRED TO]
CONSOLIDATED ENGINEERING ENTERPRISES VS. PRINCIPAL SECRETARY [REFERRED TO]
RAIL CHAND VS. ALAL CHAND [REFERRED TO]
RAMESH CHAND BHARDWAJA VS. RAM PRAKASH SHARMA [REFERRED TO]
AVIAT CHEMICALS PVT LTD VS. MAGNA LABORATORIES GUJARAT PVT LTD [REFERRED TO]
ZIFF DAVIS INC VS. J K JAIN [REFERRED TO]
HAWKINS COOKERS LIMITED VS. CITIZEN METAL INDUSTRIES INDIA [REFERRED TO]
EXECUTIVE ENGINEER VS. SHREE RAM CONSTRUCTION CO [REFERRED TO]
SM GANGAMONI DEVI VS. KUMUD CHANDRA MAZUMDAR [REFERRED TO]
BIMALA PROSAD MUKERJI VS. LAL MONI DEVI [REFERRED TO]
MAQBUL AHMAD VS. ONKAR PRATAP NARAIN SINGH [REFERRED TO]
ONGC LTD VS. MODERN CONSTRUCTION AND CO. [REFERRED TO]
NARENDAR SINGH VS. INDIAN INSTITUTE OF ARCHITECTS [REFERRED TO]
SIMPLEX INFRASTRUCTURE LTD VS. UNION OF INDIA [REFERRED TO]