LAWS(DLH)-2019-5-360

SUSHMA Vs. GAMESH MATHUR

Decided On May 16, 2019
SUSHMA Appellant
V/S
GAMESH MATHUR And ORS Respondents

JUDGEMENT

(1.) Cm APPL 19984/2018 (delay in re-filing)

(2.) The prayer made in this application is not opposed.

(3.) Accordingly, delay of 2 days in re-filing the appeal is condoned.