SHASHI SHARMA Vs. STATE

JUDGEMENT

(1.) Allowed, subject to all just exceptions.

(2.) Applications stand disposed of accordingly.

(3.) Vide the present petition, the petitioners seek quashing of FIR No. 203/2017 dated 22.04.2017 registered at Police Station - Rajouri Garden, New Delhi, instituted for the offences punishable under Sections 498A/406/34 of the IPC and consequent proceedings arising therefrom.