VIKAS Vs. DELHI URBAN SHELTER IMPROVEMENT BOARD

JUDGEMENT

(1.) The challenge in this appeal is to an order dated November 02, 2018 passed by the learned Single Judge dismissing the writ petition filed by the appellants herein.

(2.) The petition was filed with the following prayers:-

(3.) It is the case of the appellants that they were the residents of Jhuggi Jhopri (JJ) Cluster located at Mata Sundri Road, Minto Road, Darya Ganj, Central Delhi-110002. The JJ cluster was removed on November 29, 2017.