RAJAT VARSHNEY Vs. UNION OF INDIA

Referred Judgements :-

CHARLES K SKARIA STATE OF KERALA VS. C MATHEW:K U GOPALAKRISHNAN [REFERRED TO]
K V SUBBA RAO VS. GOVERNMENT OF ANDHRA PRADESH [REFERRED TO]
SECY HEALTH DEPTT OF HEALTH AND F W VS. ANITA PURI [REFERRED TO]
UNION OF INDIA VS. T SUNDARARAMAN [REFERRED TO]
UNION PUBLIC SERVICE COMMISSION VS. JAGANNATH MISHRA [REFERRED TO]
UNION OF INDIA VS. A K NARULA [REFERRED TO]
B RAMAKICHENIN ALIAS BALAGANDHI VS. UNION OF INDIA [REFERRED TO]