LAWS(DLH)-2019-3-276

RAVINDER SINGH & ANR Vs. SARESH CHAND PUNJ ALIAS SURESH CHAND PUNJ (SINCE DECEASED) THROUGH LRS & ORS

Decided On March 26, 2019

Ravinder Singh And Anr Appellant

V/S

Saresh Chand Punj Alias Suresh Chand Punj (Since Deceased) Through Lrs And Ors Respondents

Referred Judgements :-

STATE OF MYSORE VS. MYSORE SPINNING AND MANUFACTURING COMPANY LIMITED [REFERRED TO]
JIWAN DAS VS. NARAIN DAS [REFERRED TO]

JUDGEMENT

(1.) Allowed, subject to just exceptions.

(2.) The application stands disposed of.

(3.) The two plaintiffs viz Ravinder Singh and Puneet Bahri have instituted this "suit for specific performance and permanent injunction" pleading:-

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