(1.) Learned counsel enters appearance on behalf of the caveator.
(2.) The caveat petition is accordingly disposed of. CM. APPL 45656/2019 (Exemption)
(3.) Exemption allowed, subject to all just exceptions.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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