(1.) This is an application filed by the applicant/appellant seeking condonation of 72 days delay in re-filing.
(2.) Heard.
(3.) For the reasons stated in the application, the delay of 72 days in refiling is condoned. The application stands disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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