(1.) Ia No.12490/2019 (of plaintiff u/O XI R-5 CPC)
(2.) The counsel for the defendant appears on advance notice and considering the nature of the application, need for a reply is not felt.
(3.) The counsels have been heard.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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