(1.) Caveat No. 16/2019
(2.) Exemption allowed subject to just exceptions.
(3.) For the reasons stated in the applications, delay of 60 days in filing and 44 days in re-filing the appeal is condoned. C.M.s stand disposed of.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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