(1.) Preface: -
(2.) The case set up by the petitioner has broadly the following contours.
(3.) Given these circumstances, the petitioner sought provisional admission to the subject programme pending resolution of the matter by the SDM.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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