(1.) Crl.M.A. 40749/2019 (for exemption)
(2.) The application stands disposed of.
(3.) The present petition essentially seeks a direction to the official respondents to produce before this Court, namely, Mr. Dilip Kumar, the estranged husband of the petitioner - Rakhi.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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