(1.) None appears for the plaintiff.
(2.) Counsel for the defendant nos.1 to 3 states that mediation, to which the parties were referred, has failed.
(3.) The suit, on 9th October, 2018 when the parties were referred to Mediation, was ripe for framing of issues.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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