(1.) Allowed, subject to all just exceptions.
(2.) Application is disposed of. Crl. M.C. 6094/2019
(3.) Vide the present petition, the petitioners seek quashing of FIR No.143/2011 dated 20.07.2011 registered at Police Station Ranhola and consequent proceedings arising therefrom.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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