(1.) Vide the present petition, petitioners seek direction thereby quashing the FIR No.224/2015 registered at P.S. Sagarpur, Delhi for the offences punishable under Sections 498A/406/34 IPC and proceedings emanating therefrom.
(2.) Notice issued.
(3.) Notice is accepted by learned APP for the State.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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