O V S Vs. R S @ R K

JUDGEMENT

(1.) C.M.8259/2019 (exemption)

(2.) Application stands disposed of.

(3.) Cm 8258/2019 has been filed by the appellant seeking condonation of 444 days' delay in filing the present appeal and CM 8260/2019 has been filed by the appellant seeking condonation of 12 days' delay in re-filing the present appeal.