(1.) CM No.4193/2019 1. This is an application for taking the accompanying rejoinder on record.
(2.) For the reasons given in the application, the prayer is allowed. The rejoinder is formally taken on record.
(3.) The application is disposed of. W.P.(C) No.3583/2018
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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