(1.) Exemption is allowed subject to just exceptions.
(2.) Application stands disposed of.
(3.) This is an application filed by the applicant/appellant under Section 5 of Limitation Act seeking condonation of 65 days delay in filing the present Letters Patent Appeal.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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