SAIPRASAD R G Vs. JAWAHARLAL NEHRU UNIVERSITY

JUDGEMENT

(1.) A direction sought in the writ petition is to the effect that the petitioner is admitted to the Ph.D. course at the Centre of Law and Governance, Jawaharlal Nehru University (JNU) for the academic session 2019-2020.

(2.) This writ petition has been filed in the background of the following facts.

(3.) The petitioner avers that he passed his B.A. LL.B. course in 2004 from Karnatak University, Dharwad. The petitioner further avers that he obtained his LL.M. degree from the National Law School of India University, Bangalore in 2006.