(1.) Petitioner seeks anticipatory bail in FIR No.638/2015 under Sections 406/498-A/34 IPC, Police Station Sabzi Mandi, Delhi.
(2.) Petitioner was granted interim protection by order dated 26.07.2017.
(3.) Learned Addl. PP submits that the investigation is complete and the charge sheet has already been filed. He submits that none of the dowry articles could be recovered.