LAWS(DLH)-2019-3-274

J S Vs. S S

Decided On March 25, 2019
J S Appellant
V/S
S S Respondents

JUDGEMENT

(1.) Cm APPL 13274/2019 (Exemption)

(2.) Application stands disposed of.

(3.) This is an application filed by the applicant/appellant seeking condonation of 34 days delay in filing the present appeal.