REGENT COMPUTRONICS PVT. LTD.

Lalit Mohan Mendiratta Appellant

V/S

Gianinder Mendiratta Respondents

Referred Judgements :-

KAWAL SACHDEVA VS. MADHU BALA RANA [REFERRED TO]
ADARSH KUMAR PUNIYANI VS. LAJWANTI PIPLANI [REFERRED TO]
BHAVANA KHANNA VS. SUBIR TARA CHAND [REFERRED TO]
ANIL KUMAR VS. DEVENDER KUMAR [REFERRED TO]
M/S. PRECISION STEELS VS. REETA SALWAN [REFERRED TO]
ABBOTT HEALTHCARE PVT LTD VS. RAJ KUMAR PRASAD & ANR [REFERRED TO]

JUDGEMENT

(1.) The plaintiff has instituted this suit for partition of house No.A20, G.T. Road, out of Khasra No.38, situated in the area of village Bharola, colony known as Adarsh Nagar, Delhi constructed over land ad-measuring 400 sq. yds.

(2.) The defendants have filed their written statements and the suit is ripe for framing of issues.

(3.) The counsel for the defendants no.1 and 2 and the counsel for the defendant no.3 appear.

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LALIT MOHAN MENDIRATTA Vs. GIANINDER MENDIRATTA

Referred Judgements :-

JUDGEMENT

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