(1.) Crl. M.A. 40915/2019 (Exemption) 1. Allowed, subject to all just exceptions.
(2.) This application is, accordingly, disposed of. BAIL APPLN. 2906/2019
(3.) The present application is filed under Section 438 Code of Criminal Procedure, 1973 (Cr.P.C.) for grant of anticipatory bail.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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