(1.) RULE DB.
(2.) HEARD for final disposal.
(3.) THE petitioner and co-accused Const. Ravi Chander were charge-sheeted as under:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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