LAWS(DLH)-2009-1-288

SANJEEV KHOKHA Vs. IRCON INTERNATIONAL LTD.

Decided On January 19, 2009
Sanjeev Khokha Appellant
V/S
IRCON INTERNATIONAL LTD. Respondents

JUDGEMENT

(1.) BOTH these petitions are taken up for disposal by this common order with the consent of counsel for both the parties.