LAWS(DLH)-2009-2-10

ANIL ANAND Vs. BINITA DEVI

Decided On February 10, 2009
ANIL ANAND Appellant
V/S
BINITA DEVI Respondents

JUDGEMENT

(1.) THIS review petition/application has been made for reviewing the order dated 2nd December, 2008 passed by this Court in the petition. No ground is made out in the petition/application for reviewing the order. The review petition as well as other application for stay is hereby dismissed.