UNION OF INDIA (UOI) THROUGH SECRETARY, RAILWAY BOARD, Vs. SHRI K.P. DANGI S/O LATE SHRI DANGI AND SHRI R.K. GHOSH S/O SHRI R.C. GHOSH

JUDGEMENT

(1.) THE Petitioners are aggrieved by an order dated 5th January, 2001 passed by the Central Administrative Tribunal, Principal Bench in OA No. 2214/1998.

(2.) WE are concerned in this writ petition with the Drawing/Design/Estimating Staff and the restructuring of their cadre in the Civil Engineering Department of the Railways. What is specifically under challenge is a letter dated 28th September, 1998 whereby percentage distribution of posts in various scales for the category of Draftsman/Design Assistant/Estimating Staff has been ordered.

(3.) ANNEXURE E to the letter dated 27th January, 1993 contains a chart giving the percentage distribution of staff, the existing and the revised percentages agreed upon. The chart is as follows: