LAWS(DLH)-2009-12-57

JAYANTI PARIHAR Vs. UOI

Decided On December 04, 2009
JAYANTI PARIHAR Appellant
V/S
UOI Respondents

JUDGEMENT

(1.) RULE D. B.

(2.) HEARD for disposal.

(3.) THE petitioner joined service as a Mahila Constable under BSF on 21. 02. 1986 and earned promotion to the post of Head constable in the year 1992.