LAWS(DLH)-2009-10-103

RAJESH JOSHI Vs. UOI

Decided On October 06, 2009
RAJESH JOSHI Appellant
V/S
UOI Respondents

JUDGEMENT

(1.) ON 22. 1. 1991 show cause notice as to why rule nisi be not issued was restricted in the following language:-

(2.) ON 5. 12. 1991 limited rule was issued in the following language:-

(3.) THUS, final hearing of the writ petition has been restricted to the question whether UPSC could in its discretion enhance the punishment suggested by the disciplinary authority.