LAWS(DLH)-2009-12-273

EMPLOYEES STATE INSURANCE CORPORATION THROUGH ITS REGIONAL DIRECTOR, Vs. SHRI GIRDHARI LAL BATRA S/O SHRI J.R. BATRA PROPRIETOR OF BAT BRO ENGINEERING AND GENERAL MANUFACTURING BADLI INDUSTRIAL ESTATE

Decided On December 14, 2009
Employees State Insurance Corporation Through Its Regional Director, Appellant
V/S
Shri Girdhari Lal Batra S/O Shri J.R. Batra Proprietor Of Bat Bro Engineering And General Manufacturing Badli Industrial Estate Respondents

JUDGEMENT

(1.) In this appeal, appellants have raised following questions for consideration;

(2.) RS . 29611.25 - Regular Contribution for the period from 4/82 to 3/83

(3.) RS . 17.25 - Short stamping for period ending 1/81 to 3/81.