(1.) IN view of judgment rendered in OMP No. 351/2005 today, the award passed by the learned Arbitrator in favour of the petitioner has been set aside. Consequentially, the Execution has become infructuous and is hereby dismissed as such.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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