HARISH CHAND AND ORS. Vs. BALKISHAN AND ORS.

JUDGEMENT

(1.) THE present appeal arises out of the award dated 2/12/1999 of the Motor Accident Claims Tribunal whereby the Tribunal awarded a sum of Rs. 66,608/ - along with interest @ 12% per annum to the claimants.

(2.) THE brief conspectus of the facts is as follows:

(3.) NOBODY has been appearing for the respondents.