D C PANDEY Vs. U O I

JUDGEMENT

(1.) AT the outset we may note that in terms of the order dated 17. 3. 2009 file of wp (C) No. 2280/1996 has been sent in Court today.

(2.) THE said matter relates to the Municipal Corporation of Delhi and has no concern with the issue raised in the instant writ petition.

(3.) THUS, the instant writ petition is being decided and file of WP (C) No. 2280/1996 is being returned to the branch.