LAWS(DLH)-2009-7-569

COMMISSIONER OF INCOME TAX Vs. ASWANI CHOPRA

Decided On July 14, 2009
COMMISSIONER OF INCOME TAX Appellant
V/S
Aswani Chopra Respondents

JUDGEMENT

(1.) Though various questions of law are framed in these appeals, we find that they relate to two common issues which can be covered by the following questions: -