COMMISSIONER OF INCOME TAX Vs. INSILOC LIMITED

Referred Judgements :-

WHIMSTER AND CO. V. COMMISSIONER OF INLAND REVENUE [REFERRED TO]
COMMISSIONER OF INLAND REVENUE V. COCK RUSELL AND CO. [REFERRED TO]
METAL BOX COMPANY OF INDIA LIMITED STEEL MAZDOOR SABHA BOMBAY INDIAN OXYGEN LIMITED KAPRA MAZDOOR EKTA UNION ASSOCIATED CEMENT CO LTD VS. THEIR WORKMEN:THEIR WORKMEN:THEIR WORKMEN:THEIR WORKMEN:THEIR WORKMEN:THEIR WORKMEN [REFERRED TO]
P M MOHAMMAD MEERAKHAN VS. COMMISSIONER OF INCOME TAX KERALA ERNAKULAM [REFERRED TO]
CHALLAPALLI SUGAR LIMITED C I T CENTRAL CALCUTTA VS. COMMISSIONER OF INCOME TAX A P HYDERABAD:HINDUSTAN PETROLEUM CORPORATION LTD [REFERRED TO]
SAJJAN MILLS LIMITED VS. COMMISSIONER OF INCOME TAX M P BHOPAL [REFERRED TO]
COMMISSIONER OF INCOME TAX KANPUR VS. U P STATE INDUSTRIAL DEVELOPMENT CORPN [REFERRED TO]
TUTICORIN ALKALI CHEMICALS AND FERTILIZERS LIMITED MADRAS VS. COMMISSIONER OF INCOME TAX MADRAS [REFERRED TO]
BHARAT EARTH MOVERS VS. COMMISSIONER OF INCOME TAX KARNATAKA [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. INDO NIPPON CHEMICALS COMPANY LIMITED [REFERRED TO]
COMMNR OF INCOMETAX KARNATAKA VS. CANARA BANK [REFERRED TO]
CAPITAL BUS SERVICE PRIVATE LIMITED VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
CIT V. REFRIGERATION AND ALLIED INDUSTRIES LTD. [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SWARUP VEGETABLE PRODUCTS INDIA LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. VISWANATH BHASKAR SATHE [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. VAYITHRI PLANTATIONS LIMITED [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. SOUTHERN PETROCHEMICAL INDUSTRIES CORPORATION LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. PEPSU ROAD TRANSPORT CORPORATION [REFERRED TO]