(1.) IN all these cases, only one question of law has arisen for consideration under the same factual back drop.
(2.) ADMIT .
(3.) FILING of paper book is dispensed with.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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