(1.) RULE D. B.
(2.) HEARD learned counsel for the parties.
(3.) THE medical record pertaining to the petitioner directed to be produced in court vide order dated 16. 11. 2009 has been produced and has been considered.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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