LAWS(DLH)-2009-3-177

THE MANAGEMENT OF DTC Vs. SHRI BALJIT SINGH

Decided On March 03, 2009
The Management Of Dtc Appellant
V/S
Shri Baljit Singh Respondents

JUDGEMENT

(1.) CM No. 1447/2009 in W.P.(C) No. 6172/2007

(2.) BY way of this application the applicant seeks early hearing of the writ petition.

(3.) THE application stands disposed of.