COMMISSIONER OF INCOME TAX Vs. JACKSON ENGINEERS LTD.

Referred Judgements :-

CST V. PIO FOOD PACKETS [REFERRED TO]
CIT V. ADVANCE DETERGENTS LTD. [REFERRED TO]
COMMISSIONER OF INCOME TAX ORISSA VS. GOVINDA CHOUDHURY AND SONS GOSANINUAGAON ORISSA [REFERRED TO]
COMMISSIONER OF INCOME TAX MADURAI VS. T V SUNDARAM IYENGAR AND SONS LIMITED [REFERRED TO]
ASPINWALL AND COMPANY LIMITED VS. COMMISSIONER OF INCOME TAX ERNAKULAM [REFERRED TO]
LIBERTY INDIA VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. FLENDER MACNEILLGEARS LTD [REFERRED TO]
TATA SPONGE IRON LTD VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. INDO MATSUSHITA CARBON CO LTD [REFERRED TO]
MORLEY (INSPECTOR OF TAXES) VS. TATTERSALL [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. INDIA GELATINE AND CHEMICALS LTD. [REFERRED TO]
NIRMA INDUSTRIES LIMITED VS. DEPUTY COMMISSIONER OF INCOME TAX [REFERRED TO]
PHATELA COTGIN INDUSTRIES (P) LTD VS. COMMISSIONER OF INCOME-TAX [REFERRED TO]