SABAL SINGH Vs. STATE

JUDGEMENT

(1.) ON 3.9.2001 at around 7.43 AM Constable Balwinder Jeet PW -17, filled up form, Ex.PW -17/A, when she was posted at the police control room. She recorded information that a lady was lying dead in House No. 4649/B/20, New Modern Shahdara. The information was transmitted to the police station concerned where it was noted vide D.D. No. 2 -A.

(2.) SI Man Singh PW -20, accompanied by Ct. Vinod Veer PW -10, left for the place where the dead body was found. At the first floor of the house a dead body of a female was found by them in a room. Broken bangles and some human hair were also seen. There were scratch marks on the neck of the deceased.

(3.) CRIME team and a photographer were summoned by SI Man Singh.