(1.) RULE DB.
(2.) HEARD for disposal.
(3.) THE issue raised by the writ petitioner is squarely covered, if not by the decision dated 15. 5. 1995 disposing of WP (C) No. 308/1994, at least the decision dated 26. 10. 2003 disposing of WP (C) No. 7391/2001.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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