LAWS(DLH)-2009-3-239

GAJRAJ Vs. STATE

Decided On March 18, 2009
GAJRAJ Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) ON 23.07.2005 at about 18.25 P.M. DD Entry No. 31A, Ex.PW - 16/A, was recorded by the duty constable at Police Station Krishna Nagar that a dead body is lying in a house bearing Municipal No. F - 9/33, Krishna Nagar, opposite Swaran Cinema.

(2.) THIS swung the police into action. ASI Udai Pal Singh PW -16, accompanied with Const. Surender Pratap PW -15, reached the spot. Simultaneously, other police officers, namely SI Mohinder Singh PW -5 and Inspector B.S.Dahiya PW -25, who had also received the information, reached the spot.

(3.) SINCE no eye -witness was found present at the spot, Inspector B.S.Dahiya PW -25, made an endorsement, Ex.PW -25/A, on the copy of the DD Entry Ex.PW -16/A, and forwarded the same through Const. Surender Pratap PW -15, to the police station for registration of an FIR. PW -15 took Ex.PW -25/A to the police station and handed over the same to HC Murari Lal PW -2, who recorded the FIR No. 297/05, Ex.PW - 2/B.