LAWS(DLH)-2009-2-285

GIRDHARI SINGH Vs. STATE

Decided On February 04, 2009
GIRDHARI SINGH Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) In the matter of:

(2.) PURSUANT to information received at PS Nand Nagri on 26.2.1989 at 8:26 AM that a dead body was lying near a brick kiln at village Samboli, SI Tara Dutt PW -1, accompanied by Const. Naresh went to the spot and recovered the dead body of a man whose age he opined to be between 60 years to 65 years. The body was stained with blood. He prepared the rukka Ex.PW - 1/A and sent the same to the police station through Const. Naresh for registration of a FIR.

(3.) WITH the aid of said address ASI Tara Dutt contacted family members of Kalu Ram Bhagat, who identified that the dead body was of Kalu Ram Bhagat.