LAWS(DLH)-2009-12-125

RAM KISHAN YADAV Vs. UOI

Decided On December 18, 2009
RAM KISHAN YADAV Appellant
V/S
UOI Respondents

JUDGEMENT

(1.) RULE. D. B.

(2.) HEARD for disposal.

(3.) ORIGINAL record of the respondent has been perused.