SUKHINDER SINGH Vs. GURBUX SINGH

JUDGEMENT

(1.) PRESENT appeal has been filed against order dated 3rd July, 2006 passed by Additional District Judge, Delhi, dismissing the appellants application under Order IX Rule 9 of Code of Civil Procedure (for short as "Code ").

(2.) APPELLANTS filed a suit in this Court bearing (old number 487/75) on its original side jurisdiction in year 1975. Vide order dated 17th January, 1985, that suit was clubbed with another (Suit No.235/66).

(3.) DUE to the change of pecuniary jurisdiction in year 2003, (Suit No.487/75) was transferred to District Courts, whereas, (Suit No.235/66) remained in this Court.