LAWS(DLH)-2009-4-111

MITHILESH KUMAR SINGH Vs. LOK SABHA SECRETARIAT

Decided On April 20, 2009
MITHILESH KUMAR SINGH Appellant
V/S
LOK SABHA SECRETARIAT Respondents

JUDGEMENT

(1.) In this matter notice was issued on 29th May, 2003 on the point as to whether the principle of natural justice have been violated while issuing any show cause notice to the petitioner by the disciplinary authority while disagreeing with the report of the Inquiry Officer.

(2.) Rule

(3.) I have heard the learned counsel for the parties and perused the record carefully. With the consent of the parties, the writ petition is disposed of.