(1.) ON 10. 11. 2009 the writ petition was dismissed in default passing the following order:-
(2.) VIDE CM No. 14267/2009, restoration of the writ petition has been prayed for.
(3.) NOTICE. Counsel as above accepts notice for the respondents.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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